KALOL NAGRIK SAHAKARI BANK LTD Vs. SHAKTI NUTRACEUTICALS PVT LTD
LAWS(NCLT)-2017-8-357
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 22,2017

Kalol Nagrik Sahakari Bank Ltd Appellant
VERSUS
Shakti Nutraceuticals Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rasesh Parikh present for Financial creditor/ Applicant. None present for Respondent.
(2.) Proof of service of notice of date of hearing on Respondent filed.
(3.) Heard arguments of learned Counsel for Applicant.;


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