VINITA MAHADEWSINGH Vs. AMR INFRASTRUCTURE LTD

LAWS(NCLT)-2017-12-193

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 15,2017

VINITA MAHADEWSINGH Appellant

VERSUS

AMR INFRASTRUCTURE LTD Respondents

M.M. Kumar, Member - (1.) List the matter on 20th December, 2017 at 3.00 p.m.;