LLOYD INSULATIONS INDIA LTD Vs. CETHAR LTD
LAWS(NCLT)-2017-12-629
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

Lloyd Insulations India Ltd Appellant
VERSUS
CETHAR LTD Respondents

JUDGEMENT

K. Anantha Padmanabha Swamy, Member - (1.) Counsels representing both the parties are present.
(2.) Counsel representing the Applicant as 3rd party present. Counsel for the R1 filed counter; copy of the same is furnished to the other side. Put up on 10.01.2018 at 10.30 A.M.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.