TARUS INVESTMENT TRUST COM LTD Vs. AVANTHAS HOLDINGS LTD

LAWS(NCLT)-2017-7-91

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 19,2017

TARUS INVESTMENT TRUST COM LTD Appellant

VERSUS

AVANTHAS HOLDINGS LTD Respondents

M.M. Kumar, Member - (1.) Learned Counsel for the petitioner applies for withdrawal of petition. Dismissed as withdrawn.;