JINDAL SAXENA FINANCIAL SERVICES PVT LTD Vs. MAYFAIR CAPITAL PVT LTD
LAWS(NCLT)-2017-8-127
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 08,2017

Jindal Saxena Financial Services Pvt Ltd Appellant
VERSUS
Mayfair Capital Pvt Ltd Respondents

JUDGEMENT

- (1.) Arguments heard, which remained inconclusive. List the matter on 11.08.2017.;


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