FOSECO INDIA LTD Vs. EVERON CASTINGS PVT LTD
LAWS(NCLT)-2017-7-230
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

Foseco India Ltd Appellant
VERSUS
EVERON CASTINGS PVT LTD Respondents

JUDGEMENT

- (1.) Counsel for both the parties present. Counsel for Respondent submitted that the matter is almost settled and he has to file schedule for payment and prays time for filing the same. At request, time is enlarged. Put up on 27.07.2017 at 10.30 A.M.;


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