V R POLYFEB PVT LTD Vs. UMESH VED (IRP) & ORS
LAWS(NCLT)-2017-12-291
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 18,2017
V R Polyfeb Pvt Ltd
Appellant
VERSUS
Umesh Ved (Irp) And Ors
Respondents
JUDGEMENT
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(1.) None present for Applicant. None present for Respondent in IA 405/2017.
(2.) Applicant sent adjournment letter. Applicant is directed to send notice of date of hearing to the IRP and shall file proof of service.
(3.) List the matter on 08.01.2018.;
(2.) Applicant sent adjournment letter. Applicant is directed to send notice of date of hearing to the IRP and shall file proof of service.
(3.) List the matter on 08.01.2018.;
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