JUDGEMENT
R Varadharajan, Member -
(1.) Learned Counsel for the petitioner is present and requests for the withdrawal of this petition as the Petition is not complaint with the provisions of IBC, 2016 read with Insolvency & Bankruptcy (Application to Adjudicating Authority) , Rules, 2016. In the circumstances, the petition is allowed to be withdrawn.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.