Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Jaimin Dave present for Applicant/ Operational Creditor. None present for Respondent. fa
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) It is noticed that Applicant not complied with section 9 (c) of the Code and not filed proof of service of notice issued under section 8 of the Code.;