STANDARD CHARTERED BANK LTD Vs. ESSAR STEELS LTD
LAWS(NCLT)-2017-7-515
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 18,2017

STANDARD CHARTERED BANK LTD Appellant
VERSUS
ESSAR STEELS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Senior Advocate Mr. Kamal Trivedi with Learned Senior Advocate Mr. Rashesh Sanjanwala with Learned Advocate Mr. Sandeep Singhi with Learned Advocate Mr. Siddharth Joshi present for Financial Creditor/ Applicant.
(2.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Senior Advocate Mr. Mihir Thakore with Learned Advocate Mr. Keyur Gandhi with Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Nisarg Desai present for Respondent. Copy of the order of the Hon'ble High Court of Gujarat filed by petitioner before the Registry.
(3.) Learned Counsel appearing for Respondent requested time for filing objection for the Company.;


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