UNITED MOTORS & HEAVY EQUIPMENT PVT LTD Vs. SUNDARAM INDUSTRIES PVT LTD
LAWS(NCLT)-2017-6-16
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 05,2017

UNITED MOTORS And HEAVY EQUIPMENT PVT LTD Appellant
VERSUS
SUNDARAM INDUSTRIES PVT LTD Respondents

JUDGEMENT

- (1.) Counsel for both the parties present. Counsel for the respondent has filed counter along with documents, copy of which has been provided to the other side. Put up on 13.06.2017 for arguments at 02.30 P.M.;


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