M S ENTERPRISE Vs. SHREENIDHI WOODTECH PVT LTD
LAWS(NCLT)-2017-8-320
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 17,2017

M S ENTERPRISE Appellant
VERSUS
SHREENIDHI WOODTECH PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) M M None present for Operational creditor/ Applicant. None present for Corporate Debtor. Proof of service of notice of date of hearing not filed. As a last chance, list the matter on 22.08.2017.;


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