IDEMITSU LUBE INDIA PVT LIMITED Vs. AS AUTO TECH PVT LTD
LAWS(NCLT)-2017-10-111
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 31,2017

IDEMITSU LUBE INDIA PVT LIMITED Appellant
VERSUS
AS AUTO TECH PVT LTD Respondents

JUDGEMENT

- (1.) By Order of the Bench, the matter is listed on 13.11.2017.;


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