MECASA FURNISHING PVT LTD Vs. BHASIN INFOTECH & INFRASTRUCTURE PVT LTD

LAWS(NCLT)-2017-10-100

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 24,2017

MECASA FURNISHING PVT LTD Appellant

VERSUS

Bhasin Infotech And Infrastructure Pvt Ltd Respondents

- (1.) Even on the second call, no one is present in support of the petition. Dismissed for non-prosecution.;