JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Baiju Bhagat present for Financial Creditor/ Applicant. Learned Advocate Mr. Ritesh Patadia present for Respondent. Proof of service of notice of date of hearing filed.
(2.) Learned Advocate Mr. Ritesh Patadia i/b Patadia Associates filed Vakalatnama. List the matter on 29.08.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.