HOTEL JANA PRIYA Vs. BONTON SOFTWARES PVT LTD

LAWS(NCLT)-2017-7-80

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 11,2017

HOTEL JANA PRIYA Appellant

VERSUS

BONTON SOFTWARES PVT LTD Respondents

K. Anantha Padmanabha Swamy, Member - (1.) Heard both sides. Order reserved.;