NITIN MAGO & ORS Vs. AMR INFRASTRUCTURE LTD

LAWS(NCLT)-2017-9-108

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 05,2017

NITIN MAGO And ORS Appellant

VERSUS

AMR INFRASTRUCTURE LTD Respondents

- (1.) On the request made by the learned counsel for the petitioner, hearing is deferred to 08.09,2017.;