BANK OF BARODA Vs. ULTRA HOME CONSTRUCTION PVT LTD
LAWS(NCLT)-2017-12-479
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 14,2017

BANK OF BARODA Appellant
VERSUS
ULTRA HOME CONSTRUCTION PVT LTD Respondents

JUDGEMENT

- (1.) Notice of the application to the Counsel for the Noida Authority, Shri Vishnu Sharma. In addition, notice may also be served on the Noida Authority returnable on 19th December, 2017. Process dasti only.
(2.) List the matter on 19Lh December, 2017.;


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