Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Divyesh Sejpal i/b Sejpal Associates present for Operational Creditor/Petitioner. None present for Respondent. Proof of service of application on Respondent filed.
(2.) Proof of service of date of hearing served on Respondent by mail. Respondent shall file its objections, if any, within one week serving copy in advance to other side.
(3.) List the matter on 28.11.2017 for objections of Respondent and for hearing before admission along with connected matter CP(IB) 37/2017.;