ESHAANI FASHION PVT LTD Vs. JAIBHAGWATI TEXTPRINT PVT LTD
LAWS(NCLT)-2017-7-119
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 10,2017

ESHAANI FASHION PVT LTD Appellant
VERSUS
JAIBHAGWATI TEXTPRINT PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned FCA Mr. Hiten Parikh present for Operational Creditor/ Petitioner. Learned Advocate Mr. Pavan Godiawala present for Respondent.
(2.) Learned Advocate Mr. Pavan Godiawala filed Vakalatnama for Respondent. For hearing before admission, list the matter on 13.07.2017.;


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