PRABODH KUMAR GUPTA Vs. JAYPEE INFRATECH LTD
LAWS(NCLT)-2017-8-385
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 28,2017

Prabodh Kumar Gupta Appellant
VERSUS
JAYPEE INFRATECH LTD Respondents

JUDGEMENT

- (1.) Cp No.(lB) 68/ALP/2017 The case is fixed today for passing order. Order in detail is recorded separately. The present petition is disposed of as being infruetuous and as per observation made separately. A copy of this order be communicated to Insolvency Board of India and IRP as well as Committee to the Creditors as to the parties concern.;


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