BHARATBHAI VRAJLALBHAI SELANI (SHIV COTGIN PVT LTD ) Vs. DENA BANK & ORS
LAWS(NCLT)-2017-8-76
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

BHARATBHAI VRAJLALBHAI SELANI (SHIV COTGIN PVT LTD ) Appellant
VERSUS
Dena Bank And Ors Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Mohit Gupta i/b A R Gupta & Associates present for Corporate Debtor/ Applicant. Learned Advocate Mr. Dhruvik Patel present for Respondent.
(2.) Learned Advocate Mr. Dhruvik Patel i/b Learned Advocate Mr. Kalpesh Patel filed Vakalatnama for Bajaj Finance Ltd.
(3.) Proof of dispatch of application on Financial creditors and operational creditors filed.;


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