BANK OF BARODA Vs. AMRAPALI SILICON CITY PVT LTD

LAWS(NCLT)-2017-10-90

NATIONAL COMPANY LAW TRIBUNAL

Decided on October 10,2017

BANK OF BARODA Appellant

VERSUS

Amrapali Silicon City Pvt Ltd Respondents

- (1.) The report is taken on record subject to all just exceptions;