JUDGEMENT
Bikkiraveendra Babum, Member -
(1.) Learned Advocate Mr. Shashvata Snukla i/b Learned Advocate Mr. Sharvil Majmudar present for Operational Creditor/Petitioner. Learned Advocate Mr. Vishwas Shah present for Respondent.
(2.) Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. Order reserved.;
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