JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Dhiren Dave present for Financial Creditor/ Petitioner.
(2.) None present for Respondent. Proof of dispatch of copy of application on Respondent filed. Petitioner shall file proof of service of copy of application on Respondent.
(3.) Petitioner is directed to file documents to show that they lend money to the company and state how the claim is within time. List the matter on 29.11.2017 for hearing on limitation.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.