CHOWDHRY RUBBER & CHEMICAL PVT LTD Vs. ACTION UDHYOG PVT LTD
LAWS(NCLT)-2017-8-124
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

CHOWDHRY RUBBER And CHEMICAL PVT LTD Appellant
VERSUS
ACTION UDHYOG PVT LTD Respondents

JUDGEMENT

- (1.) Notice to the respondents, returnable on 11th August 2017. Dasti. Affidavit of service be filed.;


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