R. Varadharajan, Member - (1.) Ld. Counsei for the petitioner is present. It is represented by the Id. Counsel that in compliance to the order dated 24.112017 notice for the respondent has been taken and affidavit to this effect has also been filed on 27.11.2017 vide diary No. 2976. However it is seen from the record of the Tribunal that the affidavit is not available. In the circumstances, the Bench Officer is directed to check the same and update the record and call the matter for hearing on 7.12.2017;