NADIMPALLY BHAGYA LAXMI & ANR (NIGHTANGLE AGENCY (P) LTD) Vs. ROC, WB
LAWS(NCLT)-2017-12-473
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 14,2017
Nadimpally Bhagya Laxmi And Anr (Nightangle Agency (P) Ltd)
Appellant
VERSUS
Roc, Wb
Respondents
JUDGEMENT
-
(1.) No one is present from the applicant's side. Mr. K. S. Pradhan, Joint Director from the O/o the Regional Director, Eastern Region, Ministry of Corporate Affairs is present. Petition is dismissed for default of the petitioner.;
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