NORTHWAY SPACES LTD Vs. DIAMOND PROJECTS LTD
LAWS(NCLT)-2017-12-351
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 20,2017

Northway Spaces Ltd Appellant
VERSUS
Diamond Projects Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Ishan Shah present for Applicant. Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah i/b Wadia & Ghandy present for Respondent(SICOM) . None present for Respondent no. 2 (RP) in IA 384/2017.
(2.) Learned Counsel appearing for Respondent no. 2 RP requested time on the ground of ill health.
(3.) List the matter on 16.01.2018.;


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