PARLE AGRO PVT LTD Vs. GRISHI MANGO PRODUCTS & EXPORTS PVT LTD
LAWS(NCLT)-2017-6-31
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 08,2017

Parle Agro Pvt Ltd Appellant
VERSUS
GRISHI MANGO PRODUCTS And EXPORTS PVT LTD Respondents

JUDGEMENT

- (1.) Counsel for both the parties present. Counsel for the respondent sought time for making settlement, failing which the matter shall be taken up for final hearing. Put up on 13.06.2017 at 02.30 P.M.;


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