JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Sidharth Samal present for Applicant (SBI CoC) . None present for Respondents in IA 257/2017. Proof of notice on Corporate Applicant filed. h It is noticed that no notice is ordered to IRP.
(2.) Hence Applicant is directed to issue notice to IRP and shall file proof of service. r List the matter on 20.09.2017.;
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