JUDGEMENT
Manorama Kumari, Member -
(1.) Learned Advocate Ms. Natasha Sutaria present for Operational Creditor/ Applicant. Learned PCS Mr. Deva Rajan Raman present for Respondent.
(2.) Applicant has filed Form-2 recommending the name of IRP.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.;
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