MANJULA JHAWAR AND ORS Vs. ROC, W B

LAWS(NCLT)-2017-11-664

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 22,2017

Manjula Jhawar And Ors Appellant

VERSUS

Roc, W B Respondents

- (1.) No one is present. Petition is dismissed for default of the party.;