KEYUR N BHATT Vs. P S ACCOUNTING SERVICES PVT LTD
LAWS(NCLT)-2017-8-302
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 16,2017

Keyur N Bhatt Appellant
VERSUS
P S Accounting Services Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Applicant. None present for Respondent. Proof of dispatch of copy of application on Respondent filed.
(2.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service. List the matter on 22.08.2017 for objections of Respondent, if any, and for hearing before admission.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.