RELIANCE COMMERCIAL LIMITED Vs. VARAHA INFRA LTD
LAWS(NCLT)-2017-9-122
NATIONAL COMPANY LAW TRIBUNAL
Decided on
September 22,2017
RELIANCE COMMERCIAL LIMITED
Appellant
VERSUS
VARAHA INFRA LTD
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) For Order, see (IB) -190(PB) /2017.;
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