IN RE Vs. GUDEARTH HOMES INFRACON PVT LTD 8S ORS
LAWS(NCLT)-2017-6-44
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 28,2017

IN RE Appellant
VERSUS
GUDEARTH HOMES INFRACON PVT LTD 8S ORS Respondents

JUDGEMENT

- (1.) Learned Counsel for the Petitioner states that two days' time be given to effect proper service with the supply of the Paper Book to the Respondent. List the matter on 3rd July, 2017.;


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