SIKA SCVHWEIZ AG-ALIVA EQUIPMENT Vs. MEKASTER ENGINEERING LTD
LAWS(NCLT)-2017-7-432
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 31,2017

SIKA SCVHWEIZ AG-ALIVA EQUIPMENT Appellant
VERSUS
MEKASTER ENGINEERING LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ameya Gokhale with Learned Advocate Ms. Meghna Rajadhyaksha with Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Shalin Jani present for Operational Creditor/ Applicant. Learned Advocate Mr. Vinay Bairaga present for Respondent.
(2.) Respondent Counsel reported no objections.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent.;


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