P SHANKAR & S ARPUTHAM Vs. RICH INDIA HOUSING PVT LTD

LAWS(NCLT)-2017-6-39

NATIONAL COMPANY LAW TRIBUNAL

Decided on June 02,2017

P SHANKAR And S ARPUTHAM Appellant

VERSUS

RICH INDIA HOUSING PVT LTD Respondents

- (1.) The matter is posted for arguments for admission of the Petition. Put up on 12.06.2017 at 02.30 P.M.;