- (1.) Learned Advocate Ms. Megha Jani present for Operational Creditor/ Petitioner. Learned Advocate Mr. Anip Gandhi present for Respondent. Proof of service of notice of date of hearing on Respondent filed. Learned Advocate Mr. Anip Gandhi filed Vakalatnama for Respondent. fa For objections of Respondent, if any, and for hearing before admission, list the matter on 07.11.2017.;