JUDGEMENT
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(1.) Mr. P.D. Sharma and Mr. G.S. Sarin, both Practising Company Secretaries. Mr. Jalesh Kumar Grover, CA, Resolution Professional. Mr. Anurag Singh, Advocate for PNB Housing Finance (Secured Creditor) Mr. J.S. Miglani, respondent No. 4 in person.
(2.) Mr. Neeraj Mahajan & Mr. Ravi Mahajan, suspended Director of Corporate Debtor in person Respondent No. 2 and 3. CA No. 150/2017 Mr. Neeraj Mahajan & Mr. Ravi Mahajan, Directors of the suspended Board of Directors of Corporate Debtor are present in person. Mr. J.S. Miglani is an Advocate by profession and has filed Memo of Appearance for Respondent No. 2 and 3, and seeks time to file Power of Attorney for them.
(3.) I have heard the authorised representative for the Resolution Professional and the learned counsel for the respondents. The name of respondent No. 4 be deleted from the array of the respondents as he is now representing the suspended Board of Directors of the company as an Advocate.;
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