JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Dhaval Shah i/b Learned Advocate Ms. Tanaya Shah present for Applicant/ Operational Creditor. Learned Advocate Mr. Monaal Davawala with Learned FCA Mr. Ramubhai Patel present for Respondent.
(2.) Additional affidavit filed by Respondent.
(3.) Heard arguments of learned Counsel for Applicant and Learned Counsel for Respondent.;
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