NAGAI POWER PVT LTD Vs. GEI INDUSTRIAL SYSTEMS LTD
LAWS(NCLT)-2017-7-199
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 13,2017

Nagai Power Pvt Ltd Appellant
VERSUS
Gei Industrial Systems Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Shashvata Shukla present for Operational Creditor/ Applicant. Learned Advocate Ms. Natasha Sutaria present for Respondent. Learned Advocate Ms. Natasha Sutaria filed Vakalatnama for Respondent.
(2.) Heard arguments of learned Counsel for Applicant and Learned Counsel for Respondent. For orders, list the matter on 20.07.2017.;


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