GORA MARINE PVT LTD Vs. BIG POWER GLASS INDIA PVT LTD
LAWS(NCLT)-2017-11-29
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 03,2017

Gora Marine Pvt Ltd Appellant
VERSUS
Big Power Glass India Pvt Ltd Respondents

JUDGEMENT

- (1.) None present for Operational Creditor/ Petitioner. Learned Advocate Ms. Abha Makavana present for Respondent.
(2.) Proof of service of copy of application on Respondent filed.
(3.) Learned Advocate Ms. Abha Makavana filed Vakalatoama for Respondent.;


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