PUNJAB NATIONAL BANK Vs. ABXL RETAILS (I) PVT LTD
LAWS(NCLT)-2017-9-61
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 06,2017

PUNJAB NATIONAL BANK Appellant
VERSUS
ABXL RETAILS (I) PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Anip Gandhi i/b Mr. Raju Kothari present for Financial Creditor.
(2.) None present for Respondent. Proof of dispatch of date of hearing on respondent filed. M F For obj ection and for hearing List the matter on 13.09.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.