IN RE Vs. IFGL REFRACTORIES LTD & ANR
LAWS(NCLT)-2017-11-764
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 27,2017

IN RE Appellant
VERSUS
Ifgl Refractories Ltd And Anr Respondents

JUDGEMENT

- (1.) Mr. Rajesh Agarwal, Company Secretary of the IFGL Refractories is present.
(2.) It appears from the record that this petition has been transferred by the Hon'ble Orissa High Court to this Tribunal and has already been decided. Therefore, the petition has become infructuous, hence, dismissed.
(3.) Petition may be consigned to record section.;


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