UNIQUE INDUSTRIAL HANDLERS PVT LTD Vs. GEI POWER LTD
LAWS(NCLT)-2017-5-125
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 16,2017

UNIQUE INDUSTRIAL HANDLERS PVT LTD Appellant
VERSUS
GEI POWER LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned PCS Mr. Leena Agarwal present for Petitioner/ Operational Creditor. None present for Corporate Debtor. Additional Affidavit filed by Learned PCS for Petitioner. Heard arguments of Learned PCS for petitioner. For orders 19.05.2017.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.