BMM ISPAT PVT LTD Vs. A J CASTING PVT LTD
LAWS(NCLT)-2017-8-42
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 03,2017

BMM ISPAT PVT LTD Appellant
VERSUS
A J CASTING PVT LTD Respondents

JUDGEMENT

- (1.) The registration of the IRP appointed on recommendation of IBBI Mr. Durga Das Aggarwal, has expired. Since his appointment was prior to the lapsing of registration, there is no infirmity in the steps taken by him. He is directed to file his report within statutory period. It is submitted that the publication has already been effected. To come up on 4th August 2017.;


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