CENTRAL BANK OF INDIA Vs. MOSER BAER SOLAR LIMITED

LAWS(NCLT)-2017-9-112

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 14,2017

CENTRAL BANK OF INDIA Appellant

VERSUS

MOSER BAER SOLAR LIMITED Respondents

- (1.) Learned Counsel for the respondent requests for a short adjournment. List the matter on 25th September, 2017.;