BLUE STAR LIMITED Vs. PLANTINUM HOLDINGS PVT LTD
LAWS(NCLT)-2017-5-76
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017
BLUE STAR LIMITED
Appellant
VERSUS
PLANTINUM HOLDINGS PVT LTD
Respondents
JUDGEMENT
- (1.) No representation on behalf of both the sides. Put up on 23.06.2017 at 10.30 A.M.;
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