CENTRAL BANK OF INDIA Vs. MOSER BAER SOLAR LIMITED
LAWS(NCLT)-2017-9-57
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 06,2017

CENTRAL BANK OF INDIA Appellant
VERSUS
MOSER BAER SOLAR LIMITED Respondents

JUDGEMENT

- (1.) For personal reason one of us (Mr. R. Varadharajan) does not wish to entertain this petition and hence recuses himself.
(2.) In view of the above, the same be placed before the Hon'ble President, NCLT for appropriate orders on 14th September 2017.;


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